Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(7)(c) in Andhra Pradesh Industrial Facilitation Council (Arbitration) Rules, 1999

(c)A party fails to appear at an oral hearing or to produce documentary evidence, the council may continue the proceedings and make the arbitral award on the evidence before it.