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[Cites 0, Cited by 0] [Section 99(1)] [Section 99] [Entire Act]

State of West Bengal - Subsection

Section 99(1)(d) in New Town, Kolkata Development Authority Act, 2007

(d)if any pipe, tap, works or fittings connected with the supply of water to the premises be found, on examination by any officer of the Development Authority duly authorized in this behalf, to be out of repairs to such extent as may cause so serious a waste or contamination of water that, in the opinion of the Chairman, immediate prevention is necessary; or