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[Cites 0, Cited by 0] [Section 72(9)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(9)(p) in The M.P. Factories Rules, 1962

(p)There shall not be less than two exits serving every floor area above and below the ground floor, and at least one of them shall be an internal enclosed stairway.