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Union of India - Section

Section 6 in The Khadi And Village Industries Commission Employees (Classification, Control And Appeal) Regulations, 2003

6. Disciplinary Authority.

(1)The Commission may impose any of the penalties specified in regulation 9 on any employee.
(2)Without prejudice to the provisions of sub-regulation (1) any of the penalties specified in regulation 9 may be imposed on an employee by the appointing authority or the authority specified in the Schedule in this behalf by a general or special order of the Commission.