Gujarat High Court
Binita Ashish Shah vs State Of Gujarat on 9 October, 2023
NEUTRAL CITATION
R/SCR.A/10121/2019 ORDER DATED: 09/10/2023
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CRIMINAL APPLICATION (DIRECTION) NO. 10121 of 2019
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BINITA ASHISH SHAH
Versus
STATE OF GUJARAT
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Appearance:
MR. BHADRISH S RAJU(6676) for the Applicant(s) No. 1
NOTICE SERVED for the Respondent(s) No. 2,3
MS MONALI BHATT, APP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE SANDEEP N. BHATT
Date : 09/10/2023
ORAL ORDER
Learned advocate for the applicant, on instructions, seeks permission to withdraw this application with a liberty to file appropriate proceedings, in case of difficulty.
Permission, as prayed for, is granted. This application is disposed of as withdrawn.
(SANDEEP N. BHATT,J) M.H. DAVE Page 1 of 1 Downloaded on : Tue Oct 10 20:46:18 IST 2023