Madhya Pradesh High Court
Naresh Sharma vs The State Of Madhya Pradesh on 31 January, 2023
Author: Deepak Kumar Agarwal
Bench: Deepak Kumar Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 6540 of 2022 (NARESH SHARMA Vs THE STATE OF MADHYA PRADESH) Dated : 31-01-2023 List this case alongwith Cr.A. No.6693/2022.
(DEEPAK KUMAR AGARWAL) JUDGE ojha Signature Not Verified Signed by: YOGENDRA OJHA Signing time: 31-Jan-23 6:10:07 PM