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Madhya Pradesh High Court

Naresh Sharma vs The State Of Madhya Pradesh on 31 January, 2023

Author: Deepak Kumar Agarwal

Bench: Deepak Kumar Agarwal

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 6540 of 2022 (NARESH SHARMA Vs THE STATE OF MADHYA PRADESH) Dated : 31-01-2023 List this case alongwith Cr.A. No.6693/2022.

(DEEPAK KUMAR AGARWAL) JUDGE ojha Signature Not Verified Signed by: YOGENDRA OJHA Signing time: 31-Jan-23 6:10:07 PM