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State of Rajasthan - Section

Section 60 in Rajasthan Registration Rules, 1955

60. Index No. I.

- Index No. I is that in which section 55 requires that the names and additions of all persons executing and of all persons claiming under every document registered, or memorandum filed in book No. I shall be entered. This index shall contain the names and additions not only of the parties concerned in the document but also of those concerned in the copies for memorandum of documents received from other registration offices and filed under section 64, 65, 66 and 67. as well as those concerned in the copies of order by Revenue Officers granting loans and of certificates granted by Civil Courts under rule 94. Order XXI. schedule I of the Civil Procedure Code, 1908. or by Revenue officers which are filed under section 89 of the Act. It shall contain the headings prescribed in Form No. 1, App. II.