Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 13 in The Bombay Forest Rules, 1942 13. Licence to be produced on demand for inspection. - Every licensee hunting or shooting in any forest to which rules 11 to 17 apply shall, on demand by any Forest, Police or Revenue officer, produce his licence for inspection.
