Allahabad High Court
Budhi Ram Maurya vs Shri S.P.Goswami (D.I.O.S.) on 28 January, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- CONTEMPT No. - 1095 of 2009 Petitioner :- Budhi Ram Maurya Respondent :- Shri S.P.Goswami (D.I.O.S.) Petitioner Counsel :- Mahendra Singh Rathore Hon'ble Satyendra Singh Chauhan,J.
Heard.
This is an application for impleadment. Application is allowed.
Let Sri Sanjay Mohan be impleaded as opposite party no.2 in the array of parties.
Let notices be issued to the newly impleaded opposite party for which petitioner shall take steps within a week. Order Date :- 28.1.2010 BLY