Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 9]

Allahabad High Court

Budhi Ram Maurya vs Shri S.P.Goswami (D.I.O.S.) on 28 January, 2010

Author: Satyendra Singh Chauhan

Bench: Satyendra Singh Chauhan

Court No. - 22

Case :- CONTEMPT No. - 1095 of 2009

Petitioner :- Budhi Ram Maurya
Respondent :- Shri S.P.Goswami (D.I.O.S.)
Petitioner Counsel :- Mahendra Singh Rathore

Hon'ble Satyendra Singh Chauhan,J.

Heard.

This is an application for impleadment. Application is allowed.

Let Sri Sanjay Mohan be impleaded as opposite party no.2 in the array of parties.

Let notices be issued to the newly impleaded opposite party for which petitioner shall take steps within a week. Order Date :- 28.1.2010 BLY