Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act] State of Rajasthan - Subsection Section 71(1)(b) in The Rajasthan Court Fees and Suits Valuation Act, 1961 (b)the remuneration of persons employed by the Court mentioned in clause (a) in the service or execution of processes;