Supreme Court - Daily Orders
Commissioner Of Income Tax I vs P. M. Lodha on 23 October, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.34 COURT NO.12 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 29296/2017
(Arising out of impugned final judgment and order dated 28-03-2017
in ITA No. 76/2008 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
COMMISSIONER OF INCOME TAX I Petitioner(s)
VERSUS
P. M. LODHA Respondent(s)
(FOR ADMISSION and I.R. and IA No.101078/2017-CONDONATION OF DELAY
IN FILING)
Date : 23-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Ms. Purnima Bhat K., Adv.
Mr. T.M. Singh, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by R.NATARAJAN Date: 2017.10.23 16:54:07 IST Reason: