Supreme Court - Daily Orders
Assistant Defence Estates Officer (Now ... vs Communidade Of Cotombi . on 4 June, 2019
Bench: Indu Malhotra, M.R. Shah
ITEM NO.120 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8749/2013
ASSISTANT DEFENCE ESTATES OFFICER
(NOW DEFENSE ESTATE OFFICE) Appellant(s)
VERSUS
COMMUNIDADE OF COTOMBI . & ANR. Respondent(s)
)
Date : 04-06-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE INDU MALHOTRA
HON'BLE MR. JUSTICE M.R. SHAH
(VACATION BENCH)
For Appellant(s) Mr. R. Bala, Sr. Adv.
Mr. S. Wasim Quadri, Adv.
Mr. Abhishek Kumar, Adv.
Mr. Arvind Kr. Sharma, Adv.
Mr. Sachin Sharma, Adv.
Mr. Mukesh Kumar Maroria, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter next week.
(GEETA AHUJA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2019.06.07 15:22:21 IST Reason: