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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(1)(e) in Chhattisgarh Public Distribution System (Control) Order, 2004

(e)To take all steps that may be necessary to ensure compliance with the orders of the Honourable Supreme Court which may be issued from time to time with regard to the Public Distribution System;