Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Calcutta High Court (Appellete Side)

Sri Bibek Mondal vs The State Of West Bengal & Ors on 2 August, 2022

Author: Bibek Chaudhuri

Bench: Bibek Chaudhuri

02.08.2022 Item No.127. M/L. Mithun Ct.42 IA No: CRAN/ 1/2022 In CRR 2277 of 2022 Sri Bibek Mondal Vs. The State of West Bengal & Ors.

Let this matter go out of list.

(Bibek Chaudhuri, J.)