Calcutta High Court (Appellete Side)
Sri Bibek Mondal vs The State Of West Bengal & Ors on 2 August, 2022
Author: Bibek Chaudhuri
Bench: Bibek Chaudhuri
02.08.2022 Item No.127. M/L. Mithun Ct.42 IA No: CRAN/ 1/2022 In CRR 2277 of 2022 Sri Bibek Mondal Vs. The State of West Bengal & Ors.
Let this matter go out of list.
(Bibek Chaudhuri, J.)