Jammu & Kashmir High Court
Ut Of J&K vs Ajay Kumar And Others on 4 July, 2022
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
Serial No. 04
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CrL R No. 30/2022
UT of J&K ...Applicant(s)/Petitioner(s)
Through:- Mr. Sumeet Bhatia, Ga
<
v/s
Ajay Kumar and others ...Respondent(s)
Through:- None
Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
Issue notice to the respondents, returnable within four weeks' steps for service be taken within one week.
List on 02.11.2022.
(VINOD CHATTERJI KOUL) JUDGE Jammu 04.07.2022 Javid