Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(9) in Greater Hyderabad Municipal Corporation Act, 1955

(9)[ [***] [Sub-section (9) omitted by Act No.34 of 2001.]