National Green Tribunal
V Ramasubbu vs Member Secretary on 9 January, 2024
Author: K. Satyagopal
Bench: K. Satyagopal
Item No.09:-
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
(Through Video Conference)
Appeal No. 45 of 2022(SZ)
IN THE MATTER OF:
V. Ramasubbu,
Tirunelveli.
...Appellant(s)
Versus
Member Secretary,
SEIAA, Vijayawada and Ors.
...Respondent(s)
Date of hearing: 09.01.2024.
CORAM:
HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER
HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER
For Appellant(s): None.
For Respondent(s): Mrs. Madhuri Donti Reddy for R1, R2, R4.
Mrs. Revathi Manivannan represented
Mr. P. Gowthaman for R5.
Mr. Himanshu Vats represented
Mr. Shreeyash Lalit for R6.
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ORDER
1. Today, there is no representation for the applicant.
2. The learned counsel appearing for the 6th Respondent/Andhra Pradesh Mineral Development Corporation seeks some more time to file the report.
3. The Department of Atomic Energy (Respondent No.3) has not yet filed their report despite granting time and there is also no representation for them today.
4. Post the matter on 14.02.2024.
Sd/-
Smt. Justice Pushpa Sathyanarayana, JM Sd/-
Dr. Satyagopal Korlapati, EM Appeal No.45/2022(SZ) 09th January, 2024.AD.
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