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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

NCT Delhi - Subsection

Section 33(2)(l) in Delhi Panchayat Raj Act, 1954

(l)all sums (generally known as Panjotra) received by Gaon Panchayat as collection charges for collection of land revenue under Section 134 of the Delhi Land Reforms Act, 1954.