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State of Kerala - Section

Section 92 in The Kerala Panchayat Buildings Rules, 2011

92. Set back.

(1)Set back from any street shall be as that required for a building.
(2)There shall be 1.50 metres setback from other boundaries.
(3)The well may be located within or abutting or away from the building on the plot.
(4)No leach pit, soak pit, refuse pit, earth closet or septic tank shall be allowed or made within a distance of 7.5 metres radius from any existing well used for supply of water for human consumption or domestic purpose or within 1.20 metres distance from the plot boundaries.