Section 1(3) in Tamil Nadu Manual Workers Social / Security and Welfare Scheme, 2006
(3)It shall apply to all manual workers engaged in employments under the said Act other than those specified in items 6,10,11,12,17,18,24,30,32, 33,35,36., 43,45,51,52,54, 58,59,60 and 62 in the Schedule to the Act.
