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State of Madhya Pradesh - Section

Section 173 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

173. Accounts book regarding the Provident Fund.

- As soon as possible after the close of each year (financial) every subscriber shall be furnished with a statement in Form XXXII1 showing the amount at his credit inclusive of interest and contribution. Subscribers shall satisfy themselves as to the correctness of this statement and errors in them shall be brought to the notice of the Director and Market Committee within one month from the date of their receipt.