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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

Bombay Presidency - Subsection

Section 68(1)(c) in The Bombay Forest Rules, 1942

(c)in the case of forest-produce referred to in clause (a) of sub-rule (1) of rule 67, the name of the village and survey number in which it was produced;