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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(1)(f) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(f)payment of travelling and other allowances of the members of the authorities of the University in pursuance of any provisions of this Act and Statute Ordinance and Regulation made thereunder;