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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Andhra Pradesh - Subsection

Section 29(2)(g) in Andhra Pradesh Forest Act, 1967

(g)provide for the prevention or removal of any obstruction of the channel or banks of any such river and for recovering the cost of such prevention or removal from the person whose act or negligence caused such obstruction.