Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 289 in Rules under the United Provinces Excise Act, 1910

289. Maintenance of D-3B Register and Statistics of crime and consumption in register in Form D-25.

- A register in Form D 3-B is maintained in the Bureau giving monthly figures of crime and consumption on the basis of figures furnished by Assistant Excise Commissioner in respect of each Excise Inspector on preventive duty. Circle-wise monthly statistics of crime and consumption is consolidated in the Bureau in register in Form D-25 also on the basis of the D-25 statements appended by Assistant Excise Commissioner to their monthly confidential reports.