Section 3(9) in The Maharashtra Regulation of Sugarcane Price (Supplied to Factories) Act, 2013
(9)The Board shall meet at least thrice in a year commencing before starting of the crushing season, after closure of the crushing season and at the end of the Sugar season. The Member-Secretary of the Board may, subject to the control of the Chairman, convene a meeting as often as may be necessary and shall also do so when required by one-third of the members.
