Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 2 in West Bengal Land Reforms Rules, (Bargadars) Rules, 1956 2. Definitions. In these rules(a)"the Act" means the West Bengal Land Reforms Act, 1955;(b)"section" means a section of the Act.
