Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Karnataka - Section

Section 33 in Kannada University Act, 1991

33. General Funds.

The University shall have a General Fund to which shall be credited,-
(a)its income from fees, grants, donations and gifts, if any;
(b)any contribution of grant made by the Central Government, if any, or any state Government, the University Grants Commission or like authority, any local authority or any corporation owned or controlled by the Government; and
(c)endowments and other receipts.