Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 44 in West Bengal Societies Registration Rules, 1963

44. These rules may be repealed or amended, or new rules made, by a majority of members present and voting at any annual or special general meeting, provided that notice of such proposed repeal, amendment or new rule has been duly given in accordance with these rules.