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[Cites 0, Cited by 0] [Section 12A] [Entire Act]

State of Tamilnadu - Subsection

Section 12A(2) in Tamil Nadu Payment of Salaries Act, 1951

(2)Nothing in this section shall be construed as disentitling a Member of the Legislative Assembly to any travelling allowance to which he is otherwise entitled under the provisions of this Act.]