Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 64 in Periyar University Act, 1997

64. Report on affiliated colleges.

- The Syndicate shall, at the end of every three years from the notified date, submit; report to the Government on the condition of affiliated and approve colleges within the University area. The Government shall take such action on it as they deem fit.