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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(2)(b) in West Bengal Societies Registration Rules, 1963

(b)to the making of a contribution to the 'Provident Fund of Members and Employees" under section.................. at a rate not exceeding the amount of contribution made by the members or the employees;