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State of West Bengal - Section

Section 80 in The West Bengal Primary Education Act, 1973

80. Particulars of scheme.

- The scheme referred to in section 79 shall be in such form as may be prescribed and shall contain the following particulars, namely :-
(a)the area in which primary education shall be compulsory with population ascertained at the last preceding census;
(b)the approximate number of children in such area classified according to age, sex and mother tongue;
(c)a list showing therein the number of existing primary schools classified according to the language in which instruction is given in such schools, the location of such schools, the number of teachers and students in each such school and the accommodation available for enrolment therein;
(d)a list showing therein the number of new primary schools proposed to be opened classified according to the language in which instruction is proposed to be given in such schools, the location of the proposed schools, the number of teachers and other staff that would be required and the accommodation that would be available in such schools;
(e)the recurring and non-recurring expenditure of the scheme;
(f)a sketch map of the area to be covered by the scheme indicating therein the area of each thana or ward, location of existing primary schools and of the proposed new primary schools;
(g)such other particulars as may be prescribed.