Madhya Pradesh High Court
Ramniwas Meena vs The State Of Madhya Pradesh on 21 January, 2025
1 CRA-6190-2017 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 6190 of 2017 (RAMNIWAS MEENA Vs THE STATE OF MADHYA PRADESH ) Dated : 21-01-2025 List this case in the next week along with CRA No.9956/2024.
(RAJENDRA KUMAR VANI) JUDGE Aman Signature Not Verified Signed by: AMAN TIWARI Signing time: 1/22/2025 10:49:22 AM