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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(f) in Andhra Pradesh Integrated Commom Entrance Test for admission into MBA and MCA professional courses, Rules, 2002

(f)"Institutions" means unless otherwise specifically mentioned, all the colleges including those of University campus/constituent and affiliated colleges including those established and administered by minority communities and the State-wise institutions, if any, imparting MBA and MCA Courses.