Delhi High Court - Orders
Market Association Of Neeti Bagh vs South Delhi Municipal Corporation & Ors on 24 August, 2022
Author: Najmi Waziri
Bench: Najmi Waziri
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 63/2016, CM APPL. 27844/2018 & CM APPL. 34912/2018
MARKET ASSOCIATION OF NEETI BAGH ..... Appellant
Through: Mr. Avneesh Garg, Advocate.
versus
SOUTH DELHI MUNICIPAL CORPORATION & ORS
..... Respondents
Through: Ms. Nazia Parveen, Advocate for R-1.
Mr. Anuj Aggarwal, ASC GNCTD
with Ms. Ayushi Bansal and Mr.
Sanyam Suri, Advocates for R-2.
Ms. Saroj Bidawat, Advocate for
MCD/R-3.
Mr. Anuj P. Agarwala, Advocate for
R-4.
Mr. Sriansh Prakash and Mr. Raj
Kumar, Advocates for R-5.
Mr. Karthik Sundar, Advocate for R-
6.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 24.08.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).
1. The learned counsel for R-1 submits that she has been recently engaged in the matter and seeks time to obtain instructions.
2. At her request, renotify on 17.01.2023.
Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:26.08.2022 18:07:303. In the interim, a more legible version of the lay-out plan be supplied to the learned counsel for the parties.
NAJMI WAZIRI, J VIKAS MAHAJAN, J AUGUST 24, 2022 SS Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:26.08.2022 18:07:30