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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(4) in Rules under the United Provinces Excise Act, 1910

(4)The Dangerous Drugs Act, 1930 [(Act II of 1930)] [The Dangerous Drugs Act, 1930 now repealed by the N.D.P.S. Act, 1985.] in respect of all dangerous drugs except cases specified in clauses (1) to (3) above;