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[Cites 0, Cited by 3] [Entire Act]

State of Kerala - Section

Section 67 in Kerala University Act, 1974

67. Private colleges to comply with provisions of Chapter within six months.

- All private colleges existing in the University area immediately before the commencement of this Act and affiliated to the University shall, within a period of six months from such commencement, comply with the provisions of this Chapter.