Delhi High Court - Orders
Modicare Limited vs The Registrar Of Trademarks & Anr on 25 May, 2026
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~21 and 22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 246/2023, I.A. 21439/2023 & I.A. 14751/2026
MODICARE LIMITED .....Petitioner
Through: Mr. Varun Ahlawat, Proxy Counsel.
Ms. Sawani Chothe, Proxy Counsel
(through VC)
versus
THE REGISTRAR OF TRADEMARKS & ANR. .....Respondents
Through: Mr. Himanshu Sihag, Proxy Counsel.
(22)
+ C.O. (COMM.IPD-TM) 247/2023 I.A. 21442/2023 & I.A. 14817/2026
MODICARE LIMITED .....Petitioner
Through: Mr. Varun Ahlawat, Proxy Counsel.
Ms. Sawani Chothe, Proxy Counsel
(through VC)
versus
THE REGISTRAR OF TRADEMARKS & ANR. .....Respondents
Through: Mr. Himanshu Sihag, Proxy Counsel.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 25.05.2026 Since the lawyers are abstaining from work today, list on 30.09.2026.
TUSHAR RAO GEDELA, J MAY 25, 2026 Sumit This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/05/2026 at 23:17:51