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Delhi High Court - Orders

Modicare Limited vs The Registrar Of Trademarks & Anr on 25 May, 2026

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

              $~21 and 22
              *         IN THE HIGH COURT OF DELHI AT NEW DELHI
              +         C.O. (COMM.IPD-TM) 246/2023, I.A. 21439/2023 & I.A. 14751/2026
                        MODICARE LIMITED                                                         .....Petitioner
                                     Through:                             Mr. Varun Ahlawat, Proxy Counsel.
                                                                          Ms. Sawani Chothe, Proxy Counsel
                                                                          (through VC)
                                     versus
                        THE REGISTRAR OF TRADEMARKS & ANR.        .....Respondents
                                     Through: Mr. Himanshu Sihag, Proxy Counsel.
                (22)
              +         C.O. (COMM.IPD-TM) 247/2023 I.A. 21442/2023 & I.A. 14817/2026
                        MODICARE LIMITED                                                         .....Petitioner
                                     Through:                             Mr. Varun Ahlawat, Proxy Counsel.
                                                                          Ms. Sawani Chothe, Proxy Counsel
                                                                          (through VC)
                                     versus
                        THE REGISTRAR OF TRADEMARKS & ANR.         .....Respondents
                                     Through: Mr. Himanshu Sihag, Proxy Counsel.
                        CORAM:
                        HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                           ORDER

% 25.05.2026 Since the lawyers are abstaining from work today, list on 30.09.2026.

TUSHAR RAO GEDELA, J MAY 25, 2026 Sumit This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/05/2026 at 23:17:51