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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(1)(f) in The Rajasthan Colonisation (General Colony) Conditions, 1955

(f)Not to sow on the land any crop which are prohibited by the Collector or permit or suffer any such crop to be sown.