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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 11(3) in Arunachal Pradesh Unlawful Activities (Prevention) Act, 2014

(3)When there is a difference of opinion among the members of the Advisory Board the opinion of the majority of such members shall be deemed to be the opinion of the Board.