Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(iii) in Andhra Pradesh Post Graduate Law courses Common Entrance Test Rules, 2007

(iii)Representative of Higher Education Department in Government not below the rank of Deputy Secretary dealing with the subject.