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State of Uttar Pradesh - Section

Section 8 in The U.P. Rice and Paddy (Levy and Regulation of Trade) Order, 1985

8. Mode and manner of delivery of rice.

- Every person from whom levy is due under this order shall deliver to the Controller or his nominee the stocks of rice-paddy required to be sold in such lots and in such manner, at such place and at such times as the Controller or his nominee may direct.