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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(vi) in Andhra Pradesh Engineering Common Entrance test for Diploma Holders, (ECET-FDH) Rules, 2003

(vi)"Engineering Common Entrance test for Diploma Holders" (hereinafter called ECET-FDH) means examination conducted for assigning ranks on merit to the candidates which will be the basis for admission into second year B. E./B.Tech./B.Pharma/B. Arch Courses in All India Council for Technical Education/Pharmacy Council of India/Council of Architecture approved institutions for Diploma Holders;