Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Kerala - Subsection

Section 10(4) in Kerala State Higher Education Council Act, 2007

(4)The Registrar shall exercise such other powers and perform such other functions as may be prescribed [or delegated by the Vice-Chairman from time to time] [Inserted by Kerala Act No. 19 of 2018, dated 3.7.2018.].