Himachal Pradesh High Court
Rajinder Singh & Others vs . C.S.K. H.P.K.V. on 2 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Rajinder Singh & others vs. C.S.K. H.P.K.V. .
CWPOA No.4228 of 2019 a/w CWPOA NO.4657 of 2019 02.04.2022 Present: Mr.Rajesh Kumar, Advocate, for the petitioner(s) in both petitions.
None for respondent No.1.
Mr.Hemant Vaid, Additional Advocate General, for respondent No.2.
r to List on 13.04.2022.
(Vivek Singh Thakur) Judge April 2, 2022 (Purohit) ::: Downloaded on - 02/04/2022 20:13:25 :::CIS