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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Madhya Pradesh - Subsection

Section 61(m) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(m)that these shall be a Managing Committee as defined under the Adhiniyam, consisting of not more than 10 members of which two shall be the head of the institution and a nominee of the educational officer concerned and that the Governing Body or Managing Committee shall be registered under the Societies Registration Act.