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[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 92(1)(b) in Jammu and Kashmir Water Resources (Regulation And Management) Act, 2010

(b)whether the works required to be executed for the proposed scheme are detrimental to any existing, ongoing or proposed water supply, irrigation, flood control or any other scheme in the area;