Delhi High Court - Orders
Amit Gupta vs Land & Development Office & Ors on 27 April, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12580/2022 & CM APPL. 38080/2022
AMIT GUPTA ..... Petitioner
Through: Mr. Nikhil Rohatgi, Advocate
versus
LAND & DEVELOPMENT OFFICE & ORS ..... Respondents
Through: Mr. Rakesh Kumar, CGSC with
Mr.Sunil, Advocate for UOI
Mr. Udit Malik, ASC for GNCTD
with Mr. Vishal Chanda, Advocate
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 27.04.2023
1. Reply has been filed in the matter. Let a copy of the same be furnished to the learned Counsel for the Petitioner.
2. List on 31.07.2023.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J APRIL 27, 2023 hsk Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA Signing Date:02.05.2023 13:09:28