Section 107(3)(b) in The Central Excise Act, 1944

[Cites 0, Cited by 0] [Section 107(3)] [Section 107] [Entire Act]

Union of India - Subsection

Section 107(3)(b) in The Central Excise Act, 1944

(b)such amount of duty is voluntarily paid in full, within forty-five days from the date of issue of such order, instruction or direction, without reserving any right to appeal against the said payment at any subsequent stage of such payment.]

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Union of India - Subsection

Section 107(3)(b) in The Central Excise Act, 1944